Court News
Maintenance Order From Jharkhand, Family Now in Delhi: Delhi High Court Says No ‘Transfer Certificate’ Needed to Enforce It
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26 articles
Court News
Divorce Case Five Years Old, Wife Sought to Have the Petition Thrown Out at Cross-Examination: Allahabad High Court Says Cruelty and Desertion Are Matters of Evidence
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Court News
House in Joint Names, Paid For by Her Father: Kerala High Court Declares Wife Sole Owner and Orders Husband to Vacate
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Court News
25% of the Husband’s Gross Salary, Deducted at Source: Allahabad High Court Raises Wife and Daughter’s Maintenance, Cites Manusmriti on a Husband’s Duty
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Court News
Fighting an Ex Parte Decree in Family Court? Wife Can Seek Interim Maintenance in That Proceeding, Says Bombay High Court
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Court News
Husband’s Plea to Cut DV Act Maintenance Stays With the Magistrate: Bombay High Court Refuses to Transfer It to Family Court
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Court News
Hearsay Witnesses and an Unshared Pen Drive Won’t Prove Cruelty: Jharkhand High Court Upholds Dismissal of Husband’s Divorce Suit
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Court News
Husband Vanished, So the Family Court Closed the Case? Delhi HC Says an Absconding Husband Cannot Defeat a Maintenance Order, Restores Execution and Orders Police to Trace Him
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Court News
He Said He Was Divorced. He Wasn’t. Madras High Court Says the Woman He Misled Can Still Claim Maintenance, Upholds ₹2.5 Lakh a Month
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Court News
Remarried and Have Another Child? Kerala High Court Says That Is No Legal Ground to Cut Maintenance for Your First Child
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Court News
Custody Case Must Stay Where the Children Live: Gujarat High Court Refuses Transfer but Lets Mother Appear by Video and Orders Husband to Pay Travel
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Court News
Khula Needs No Husband’s Consent: Kerala High Court Says Family Court Need Not Hold a Detailed Inquiry
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