Court News
Fake GST Registrations Exposed: Rules, Punishments, and Court Clarifications on Input Tax Credit Disputes
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Court News
ITAT Mumbai Rules Full Addition for Bogus Purchases, Rejects 8% Estimation
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Court News
₹1,000 Crore GST Scam Exposed After Labourer Gets ₹12 Crore Tax Notice
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Court News
Delhi High Court Refuses to De-Freeze Bank Account, Cites Concealment in ₹19.39 Crore GST ITC Fraud Probe
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