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2 articles

Karnataka High Court: Custodial Interrogation Not Mandatory in GST Evasion Cases

Court News

Karnataka High Court: Custodial Interrogation Not Mandatory in GST Evasion Cases

6 Jan 2026Read article ↗

GST Department Can Freeze Bank Accounts Over Suspected Tax Evasion: Know the Triggers and Remedies

Court News

GST Department Can Freeze Bank Accounts Over Suspected Tax Evasion: Know the Triggers and Remedies

28 Nov 2025Read article ↗