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2 articles

ITAT Delhi Orders Fresh Verification in Section 56(2) (viia) Share Valuation Dispute

Court News

ITAT Delhi Orders Fresh Verification in Section 56(2) (viia) Share Valuation Dispute

30 Dec 2025Read article ↗

ITAT Delhi Quashes ₹52 Crore Tax Addition in Unlisted Start-Up Shares Case

Court News

ITAT Delhi Quashes ₹52 Crore Tax Addition in Unlisted Start-Up Shares Case

27 Nov 2025Read article ↗