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3 articles

Income Tax Dept Targets Legacy Appeals in Aggressive Cleanup Drive

Court News

Income Tax Dept Targets Legacy Appeals in Aggressive Cleanup Drive

16 May 2026Read article ↗

Budget 2026 Must Fix Harsh Penalties and Faceless Appeals in India’s New Tax Law

Court News

Budget 2026 Must Fix Harsh Penalties and Faceless Appeals in India’s New Tax Law

8 Jan 2026Read article ↗

Kerala High Court: Income Tax Appeals Cannot Be Dismissed Just for Non-Appearance of Assessee

Court News

Kerala High Court: Income Tax Appeals Cannot Be Dismissed Just for Non-Appearance of Assessee

7 Dec 2025Read article ↗