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2 articles

Supreme Court Ends Nestlé India’s ₹101 Crore Tax Dispute, Clarifies Licensing Fee Deductions

Court News

Supreme Court Ends Nestlé India’s ₹101 Crore Tax Dispute, Clarifies Licensing Fee Deductions

24 Jan 2026Read article ↗

Hindustan Unilever Faces ₹1,560 Crore Tax Demand: What It Means for Investors and FMCG Sector

Court News

Hindustan Unilever Faces ₹1,560 Crore Tax Demand: What It Means for Investors and FMCG Sector

19 Jan 2026Read article ↗