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2 articles

Drainage Quarrel, a Gunshot and a Flawed Probe: Supreme Court Acquits Two Convicted of Murder, Citing Shaky Eyewitnesses and Investigation Gaps

Court News

Drainage Quarrel, a Gunshot and a Flawed Probe: Supreme Court Acquits Two Convicted of Murder, Citing Shaky Eyewitnesses and Investigation Gaps

29 Oct 2026Read article ↗

When Six Witnesses Tell the Same Story Word for Word: Supreme Court Upholds Acquittal of 20 Accused in Holi Murder Case (Nirmala Bai Devidas Chavhan v. State of Maharashtra)

Court News

When Six Witnesses Tell the Same Story Word for Word: Supreme Court Upholds Acquittal of 20 Accused in Holi Murder Case (Nirmala Bai Devidas Chavhan v. State of Maharashtra)

28 Oct 2026Read article ↗