THE COURTKUTCHEHRY BLOG

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Excise DutyClear topic ×

2 articles

Sugar Still in the Bonded Godown? Supreme Court Says Unpaid Excise on Closing Stock Cannot Be Added to Income Under Section 43B

Court News

Sugar Still in the Bonded Godown? Supreme Court Says Unpaid Excise on Closing Stock Cannot Be Added to Income Under Section 43B

30 Oct 2026Read article ↗

Supreme Court Clarifies: Transaction Value Under Excise Act Determines Duty Quantum, Not Excisability

Court News

Supreme Court Clarifies: Transaction Value Under Excise Act Determines Duty Quantum, Not Excisability

12 Nov 2025Read article ↗