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Excise ActClear topic ×

2 articles

Bail Cancelled for a Repeat Excise Offence? Supreme Court Says Section 480(3) BNSS Conditions Don't Apply to Lesser Offences

Court News

Bail Cancelled for a Repeat Excise Offence? Supreme Court Says Section 480(3) BNSS Conditions Don't Apply to Lesser Offences

8 Oct 2026Read article ↗

Gurugram 42,000 foreign liquor bottles Racket Bust Highlights India’s Strict Excise Laws

Court News

Gurugram 42,000 foreign liquor bottles Racket Bust Highlights India’s Strict Excise Laws

14 Dec 2025Read article ↗