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2 articles

Son Died of Snakebite in Chhattisgarh, Claim Rejected Because Family Lived in Maharashtra: High Court Orders ₹4 Lakh Relief in 60 Days

Court News

Son Died of Snakebite in Chhattisgarh, Claim Rejected Because Family Lived in Maharashtra: High Court Orders ₹4 Lakh Relief in 60 Days

4 Nov 2026Read article ↗

Rs 1 Crore COVID Ex Gratia: Delhi HC Dismisses NDMC Beldar’s Widow’s Plea Filed Six Years Later, Says a COVID-Era Death Is Not Enough Without Proof of COVID Duty

Court News

Rs 1 Crore COVID Ex Gratia: Delhi HC Dismisses NDMC Beldar’s Widow’s Plea Filed Six Years Later, Says a COVID-Era Death Is Not Enough Without Proof of COVID Duty

29 Oct 2026Read article ↗