Court News
Supreme Court Upholds Landlord Rights, Orders Eviction in Landmark Case
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Eviction case IndiaClear topic ×
4 articles
Court News
Jyoti Sharma vs. Vishnu Goyal & Anr.: Supreme Court Upholds Landlord’s Rights, Orders Eviction
Read article ↗
Court News
Calcutta High Court: Landlord Can Evict Tenant to Build Toilet in Premises Without Basic Facility
Read article ↗
Court News
Supreme Court: Tenant Cannot Dictate Landlord’s Property Choice, Eviction Ordered in Landmark Case
Read article ↗