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Eviction OrderClear topic ×

2 articles

Supreme Court Upholds Eviction Under Senior Citizens Act: “Let Father Live in Peace”

Court News

Supreme Court Upholds Eviction Under Senior Citizens Act: “Let Father Live in Peace”

7 Jun 2026Read article ↗

Madras High Court Orders Eviction of SASTRA University from 31.37 Acres of Government Land in Thanjavur

Court News

Madras High Court Orders Eviction of SASTRA University from 31.37 Acres of Government Land in Thanjavur

11 Jan 2026Read article ↗