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Environmental CompensationClear topic ×

2 articles

Supreme Court Ruling: Polluting Company’s Turnover to Decide Environmental Compensation

Court News

Supreme Court Ruling: Polluting Company’s Turnover to Decide Environmental Compensation

3 Feb 2026Read article ↗

Orissa High Court Quashes ₹96 Crore NGT Penalty: Calls Order Arbitrary and Disproportionate

Court News

Orissa High Court Quashes ₹96 Crore NGT Penalty: Calls Order Arbitrary and Disproportionate

30 Jan 2026Read article ↗