THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Employer LiabilityClear topic ×

2 articles

Court Clarifies Scope of Industrial Disputes Act in Reinstatement Cases

Court News

Court Clarifies Scope of Industrial Disputes Act in Reinstatement Cases

17 Feb 2026Read article ↗

ITAT Kolkata Protects Employee: No Tax Burden if Employer Fails to Deposit TDS

Court News

ITAT Kolkata Protects Employee: No Tax Burden if Employer Fails to Deposit TDS

14 Dec 2025Read article ↗