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Employees CompensationClear topic ×

2 articles

Carpenter Fell From the 14th Floor at Work: Kerala HC Says Notified Wage Is Not a Ceiling, Upholds Rs 9.33 Lakh Compensation Against Insurer

Court News

Carpenter Fell From the 14th Floor at Work: Kerala HC Says Notified Wage Is Not a Ceiling, Upholds Rs 9.33 Lakh Compensation Against Insurer

31 Oct 2026Read article ↗

Driver’s Death on Duty: Insurer Pays Compensation and Interest, but Penalty for Delay Is the Employer’s Alone, Says Supreme Court

Court News

Driver’s Death on Duty: Insurer Pays Compensation and Interest, but Penalty for Delay Is the Employer’s Alone, Says Supreme Court

28 Oct 2026Read article ↗