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Elderly RightsClear topic ×

3 articles

Supreme Court Upholds Eviction Under Senior Citizens Act: “Let Father Live in Peace”

Court News

Supreme Court Upholds Eviction Under Senior Citizens Act: “Let Father Live in Peace”

7 Jun 2026Read article ↗

“80 Is No Age to Fight”: SC Urges Mediation in Kapur Inheritance Case

Court News

“80 Is No Age to Fight”: SC Urges Mediation in Kapur Inheritance Case

28 Apr 2026Read article ↗

Karnataka High Court Cancels Gift Deed, protects 84-Year-Old Father Neglected by Daughters

Court News

Karnataka High Court Cancels Gift Deed, protects 84-Year-Old Father Neglected by Daughters

12 Feb 2026Read article ↗