THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Economic Survey 2025-26Clear topic ×

3 articles

IRDAI Plans Sweeping Reforms to Cut Insurance Costs in India

Court News

IRDAI Plans Sweeping Reforms to Cut Insurance Costs in India

1 Mar 2026Read article ↗

AI Debt Bomb: Why Global Investments in Artificial Intelligence Could Trigger a Crisis Worse Than 2008

Court News

AI Debt Bomb: Why Global Investments in Artificial Intelligence Could Trigger a Crisis Worse Than 2008

31 Jan 2026Read article ↗

India’s NCLTs Face 10-Year Backlog: Why Case Pendency Is Rising and How Delays Hurt Corporate Resolution

Court News

India’s NCLTs Face 10-Year Backlog: Why Case Pendency Is Rising and How Delays Hurt Corporate Resolution

31 Jan 2026Read article ↗