Court News
Industrial Relations Code Amendment Act 2026 Operationalised: Major Labour Laws Repealed for Simplification
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17 articles
Court News
Lower TDS Certificates Go Digital: Relief for Small Taxpayers
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Court News
Simpler Taxes and Single-Window Clearances: India Inc’s Top Wishlist for Ease of Doing Business
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Court News
Bombay High Court: No GST on Transfer of Leasehold Rights by State Industrial Development Corporations
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Court News
Budget 2025–26: Senior Citizens Get Relief, Rent TDS Limit Raised, Rules Simplified
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Court News
Supreme Court Warns Courts: Arbitral Award Challenges Cannot Be Treated as Civil Pleas
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Court News
Supreme Court Rules: Valid Auction Cannot Be Cancelled for Higher Bids Later
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Court News
RBI Issues New FEMA Rules on Cross-Border Guarantees: Quarterly Reporting Now Mandatory
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Court News
India Plans Fully Automated Tax Compliance for Large Taxpayers: Rules, Benefits, and Challenges
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Court News
Budget 2026 Must Fix Harsh Penalties and Faceless Appeals in India’s New Tax Law
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Court News
MCA Eases Director KYC Rules: Filing Now Once in Three Years
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Court News
Vodafone Idea’s AGR Dues Recalculated: Why India’s Telecom Relief Plan Could Attract Global Investors
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