THE COURTKUTCHEHRY BLOG

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2 articles

ED Attaches ₹90 Crore Gurugram Properties of UAE-Based Fugitive Inderjeet Singh Yadav

Court News

ED Attaches ₹90 Crore Gurugram Properties of UAE-Based Fugitive Inderjeet Singh Yadav

4 Mar 2026Read article ↗

India’s Loan Fraud Crisis: ED Cracks Down with Global Property Seizures

Court News

India’s Loan Fraud Crisis: ED Cracks Down with Global Property Seizures

2 Jan 2026Read article ↗