THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

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3 articles

Supreme Court Orders ED to Release V Hotels Assets Worth ₹4,000 Crore to Lodha Developers

Court News

Supreme Court Orders ED to Release V Hotels Assets Worth ₹4,000 Crore to Lodha Developers

30 Nov 2025Read article ↗

Delhi High Court Upholds ED’s Power to Attach Properties from Illegal Cricket Betting as Proceeds of Crime

Court News

Delhi High Court Upholds ED’s Power to Attach Properties from Illegal Cricket Betting as Proceeds of Crime

27 Nov 2025Read article ↗

Karnataka High Court: Unregistered Sale Agreement Does Not Create Ownership

Court News

Karnataka High Court: Unregistered Sale Agreement Does Not Create Ownership

23 Nov 2025Read article ↗