THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

ED PowersClear topic ×

3 articles

Supreme Court to Decide if Enforcement Directorate Can File Writ Petitions Under Article 226

Court News

Supreme Court to Decide if Enforcement Directorate Can File Writ Petitions Under Article 226

22 Jan 2026Read article ↗

Calcutta High Court Upholds ED’s Power to Attach Assets in Prima Facie PMLA Violation Case

Court News

Calcutta High Court Upholds ED’s Power to Attach Assets in Prima Facie PMLA Violation Case

26 Dec 2025Read article ↗

Supreme Court Questions ED’s Power to Seize Assets Without Judicial Oversight

Court News

Supreme Court Questions ED’s Power to Seize Assets Without Judicial Oversight

15 Dec 2025Read article ↗