THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Doctrine of ProportionalityClear topic ×

2 articles

Delhi High Court: Government Officials’ Personal Appearance in Court Not to Be Ordered Routinely

Court News

Delhi High Court: Government Officials’ Personal Appearance in Court Not to Be Ordered Routinely

2 Jan 2026Read article ↗

Punjab & Haryana High Court: Passport Deposit Not a Routine Bail Condition

Court News

Punjab & Haryana High Court: Passport Deposit Not a Routine Bail Condition

2 Jan 2026Read article ↗