THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

DiwaliClear topic ×

2 articles

Green Crackers Allowed in Delhi-NCR on 7–8 November, Full Ban Returns on 9 November: Supreme Court Says a Total Ban ‘Seems Ideal’ but Data Is Lacking

Court News

Green Crackers Allowed in Delhi-NCR on 7–8 November, Full Ban Returns on 9 November: Supreme Court Says a Total Ban ‘Seems Ideal’ but Data Is Lacking

3 Nov 2026Read article ↗

A Regulated Diwali: NEERI-Approved Green Crackers Permitted in Delhi-NCR as a Test Case

Landmark Judgements

A Regulated Diwali: NEERI-Approved Green Crackers Permitted in Delhi-NCR as a Test Case

31 Oct 2026Read article ↗