Court News
SC Declares Persistent Refusal of Intimacy as Mental Cruelty: Divorce Granted
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Divorce LawClear topic ×
7 articles
Court News
SC Rules Husband’s Duty to Maintain Wife Overrides Loan Repayments
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Court News
Patna HC Affirms Alimony Despite Wife’s Income
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Court News
Allahabad High Court Slams Banda Family Court for Divorce Order Based on Non-Existent Law
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Court News
Supreme Court Uses Article 142 to End Marriage, Closes 20 Cases Between Couple
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Court News
Supreme Court Ends 65-Day Marriage After 13-Year Legal Battle
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Court News
Supreme Court Uses Article 142 to End Marriage After ₹30 Lakh Settlement
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