THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

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Divorce JudgmentClear topic ×

3 articles

SC Declares Persistent Refusal of Intimacy as Mental Cruelty: Divorce Granted

Court News

SC Declares Persistent Refusal of Intimacy as Mental Cruelty: Divorce Granted

8 Jun 2026Read article ↗

MP High Court: Long Separation and Financial Instability Amount to Mental Cruelty, Divorce Granted on Irretrievable Breakdown

Court News

MP High Court: Long Separation and Financial Instability Amount to Mental Cruelty, Divorce Granted on Irretrievable Breakdown

9 Feb 2026Read article ↗

Supreme Court Ends 65-Day Marriage After 13-Year Legal Battle

Court News

Supreme Court Ends 65-Day Marriage After 13-Year Legal Battle

22 Jan 2026Read article ↗