THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Dividend IncomeClear topic ×

3 articles

Budget 2026: Interest Deduction on Dividend Income Withdrawn, Self-Funded Investors Stand to Benefit

Court News

Budget 2026: Interest Deduction on Dividend Income Withdrawn, Self-Funded Investors Stand to Benefit

4 Feb 2026Read article ↗

ITAT Rules Stock-in-Trade Investments Must Be Excluded in Section 14A Disallowance

Court News

ITAT Rules Stock-in-Trade Investments Must Be Excluded in Section 14A Disallowance

26 Dec 2025Read article ↗

Supreme Court Clarifies Section 36(1)(viii): No Deduction for Bank Deposit Interest

Court News

Supreme Court Clarifies Section 36(1)(viii): No Deduction for Bank Deposit Interest

14 Dec 2025Read article ↗