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District Magistrate PowersClear topic ×

2 articles

Allahabad High Court: District Magistrate Can Delegate Power to File Complaints Under PC & PNDT Act

Court News

Allahabad High Court: District Magistrate Can Delegate Power to File Complaints Under PC & PNDT Act

24 Feb 2026Read article ↗

Supreme Court Clarifies: District Magistrates’ Powers Under SARFAESI Act Section 14 Are Ministerial, Not Adjudicatory

Court News

Supreme Court Clarifies: District Magistrates’ Powers Under SARFAESI Act Section 14 Are Ministerial, Not Adjudicatory

9 Feb 2026Read article ↗