Court News
Turning 18 Doesn’t End a Father’s Duty: Calcutta High Court Says Maintenance Continues for Adult Son With 70% Orthopaedic Disability
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Court News
Six-Month-Old Left Paraplegic in Road Accident: Supreme Court Nearly Doubles Compensation to Rs. 83.38 Lakh, Treats Functional Disability as 100% (Gayatree Pattnaik v. Arundhati Sahoo)
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Court News
A Carpenter Who Cannot Stand Has Lost 100% of His Work: Supreme Court Triples Accident Compensation
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