THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

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2 articles

Form 115 Redefines ITAT Appeals Under New Tax Act

Court News

Form 115 Redefines ITAT Appeals Under New Tax Act

9 May 2026Read article ↗

India’s New Income Tax Act 2025: No Tax Up to ₹12 Lakh from April 2026, Big Relief for Middle Class

Court News

India’s New Income Tax Act 2025: No Tax Up to ₹12 Lakh from April 2026, Big Relief for Middle Class

31 Dec 2025Read article ↗