Court News
RBI's 2027 Digital Fraud Framework: New Consumer Protection Rules
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Digital FraudClear topic ×
8 articles
Court News
I4C Warns of Crypto Wallet Drainer Scams
Read article ↗
Court News
Mule Account Scam: Hyderabad Case Exposes 110 Accounts Linked to Cyber Fraud Network in Cambodia and Myanmar
Read article ↗
Court News
Supreme Court to Frame SOP on Freezing Bank Accounts in Cybercrime Cases: What It Means for Citizens
Read article ↗
Court News
Coinbase Hack Fallout: India Arrests Former Agent, Legal Framework Tightens Around Crypto Crimes
Read article ↗
Court News
WhatsApp Bans 1 Crore Numbers Monthly: Rising Scams Push India to Tighten Cyber Laws
Read article ↗
Court News
ED Arrests WinZO Founders in ₹523 Crore Money Laundering Case
Read article ↗
Court News
Allahabad High Court Calls Cybercrime a ‘Silent Virus’, Denies Bail in Fake GST Transaction Case
Read article ↗