Court News
Exonerated Twice, Then a New Inquiry Officer Found Him Guilty: Patna High Court Quashes Clerk’s Dismissal, Orders Full Back Wages
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5 articles
Court News
Dismissal Quashed After Employee’s Death: Supreme Court Says Family Gets Back Wages Only Till the Date He Would Have Retired
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Court News
Removed by the “Wrong” Officer? Supreme Court Restores a 1983 Dismissal, Clarifying What Article 311 Actually Protects
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Court News
Removed by the “Wrong” Officer? Supreme Court Restores a 1983 Dismissal, Clarifying What Article 311 Actually Protects
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Court News
Supreme Court: Exoneration in Disciplinary Proceedings Doesn’t Stop Criminal Prosecution in Corruption Cases
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