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DemonetisationClear topic ×

2 articles

Mother’s, Wife’s and Grandmother’s Savings Deposited After Demonetisation: ITAT Agra Deletes ₹9.80 Lakh Addition as Affidavits Went Unexamined

Court News

Mother’s, Wife’s and Grandmother’s Savings Deposited After Demonetisation: ITAT Agra Deletes ₹9.80 Lakh Addition as Affidavits Went Unexamined

5 Nov 2026Read article ↗

ITAT Upholds Jeweller’s Cash Sales on Demonetisation Day, Deletes Tax Addition

Court News

ITAT Upholds Jeweller’s Cash Sales on Demonetisation Day, Deletes Tax Addition

5 Dec 2025Read article ↗