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Demolition OrderClear topic ×

3 articles

Jharkhand High Court Orders Demolition of 24 Illegal Buildings in Jamshedpur, Sets One-Month Deadline

Court News

Jharkhand High Court Orders Demolition of 24 Illegal Buildings in Jamshedpur, Sets One-Month Deadline

31 Jan 2026Read article ↗

Supreme Court: Unauthorized Constructions Cannot Be Protected by Claiming Compoundable Violations

Court News

Supreme Court: Unauthorized Constructions Cannot Be Protected by Claiming Compoundable Violations

25 Dec 2025Read article ↗

Supreme Court Rules Unauthorized Constructions Cannot Be Protected, But Owners Must Get Fair Hearing

Court News

Supreme Court Rules Unauthorized Constructions Cannot Be Protected, But Owners Must Get Fair Hearing

22 Nov 2025Read article ↗