Court News
Persistent Denial of Intimacy and Counterblast FIRs: Delhi High Court Upholds Husband's Divorce
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389 articles
Court News
No Interim Maintenance for the Years She Was Working: Delhi High Court Moves Start Date to When Wife Lost Her Job
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Court News
Jail Failed to File Medical Report Twice: Delhi High Court Grants Undertrial Interim Bail for Treatment Pending His Regular Bail Plea
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Court News
Reopening Based on a Search That Exposed Accommodation-Entry Operators Was Valid: Delhi High Court Overturns ITAT’s ‘Borrowed Satisfaction’ Ruling
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Court News
Family Partition Suit: Delhi High Court Says Courts Can’t Push Limitation Objections to Trial While Allowing a New Declaration Claim by Amendment
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Court News
Possession Due in 2017, Arbitration Sought in 2026: Delhi High Court Says Buyers’ Delay-Compensation Claim Is Ex Facie Time-Barred
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Court News
Won the Refund Appeal, Still No Money: Delhi High Court Says GST Refund Can Be Withheld Under Section 54(11) While Fraud Probe Is On
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Court News
Sourav Ganguly vs ‘Doosra’: Delhi High Court Lets the Film Run Only With a Disclaimer and a ₹2 Crore Bank Guarantee, Says Footage Licences Are Not His Consent
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Court News
Bank Cut ₹3.87 Lakh From a Retired Manager’s Dues Over Missing Loan Files — Delhi High Court Says No Proof, No Enquiry, No Deduction
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Court News
Lost Her Leg After a Fall From a Moving Train, Ticket Not Found: Delhi High Court Revives Railway Compensation Claim, Says Negligence Is Not ‘Self-Inflicted Injury’
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Court News
‘A Request for Rest Is Not Consent to Detention’: Delhi High Court Grants Bail to Congolese Woman in 582 g Cocaine Case Over 40 Hours’ Illegal Custody
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Court News
Premium Cheque Bounced, Policy ‘Cancelled’ — Yet the Insurer Must Pay the Injured Cyclist: Delhi High Court Lays Down Guideposts on Pay-and-Recover
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