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3 articles

Supreme Court Upholds Retrospective Pay Hike for Delhi HC Law Researchers, Dismisses Delhi Govt Plea

Court News

Supreme Court Upholds Retrospective Pay Hike for Delhi HC Law Researchers, Dismisses Delhi Govt Plea

18 Feb 2026Read article ↗

Supreme Court Backs Delhi’s School Fee Regulation Law, Warns Against Hurried Mid-Session Rollout

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Supreme Court Backs Delhi’s School Fee Regulation Law, Warns Against Hurried Mid-Session Rollout

21 Jan 2026Read article ↗

Delhi High Court Orders Survey of All Government Schools to Check RTE Act Compliance

Court News

Delhi High Court Orders Survey of All Government Schools to Check RTE Act Compliance

9 Jan 2026Read article ↗