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Delay and LachesClear topic ×

2 articles

Waited Nine Years to Chase Unpaid Government Dues? Patna High Court Dismisses Writ on Delay and Laches

Court News

Waited Nine Years to Chase Unpaid Government Dues? Patna High Court Dismisses Writ on Delay and Laches

30 Oct 2026Read article ↗

Rs 1 Crore COVID Ex Gratia: Delhi HC Dismisses NDMC Beldar’s Widow’s Plea Filed Six Years Later, Says a COVID-Era Death Is Not Enough Without Proof of COVID Duty

Court News

Rs 1 Crore COVID Ex Gratia: Delhi HC Dismisses NDMC Beldar’s Widow’s Plea Filed Six Years Later, Says a COVID-Era Death Is Not Enough Without Proof of COVID Duty

29 Oct 2026Read article ↗