THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Defence RecruitmentClear topic ×

2 articles

Delhi High Court Rules: CAT Can Hear Recruitment Disputes of Armed Forces Candidates

Court News

Delhi High Court Rules: CAT Can Hear Recruitment Disputes of Armed Forces Candidates

20 Jan 2026Read article ↗

Tattoo Removal After Medical Exam Not Valid for Armed Forces Recruitment, Rules Calcutta High Court

Court News

Tattoo Removal After Medical Exam Not Valid for Armed Forces Recruitment, Rules Calcutta High Court

9 Jan 2026Read article ↗