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Defence Personnel RightsClear topic ×

3 articles

Tribunal Stays Retirement of Colonel Purohit After Malegaon Acquittal

Court News

Tribunal Stays Retirement of Colonel Purohit After Malegaon Acquittal

20 Mar 2026Read article ↗

Punjab & Haryana High Court: Army Officer Fit at Enrolment, Later Disability Entitles Him to Pension

Court News

Punjab & Haryana High Court: Army Officer Fit at Enrolment, Later Disability Entitles Him to Pension

14 Jan 2026Read article ↗

Calcutta High Court Rules: Medically Discharged Defence Staff Entitled to Invalid Pension Without 10-Year Service Requirement

Court News

Calcutta High Court Rules: Medically Discharged Defence Staff Entitled to Invalid Pension Without 10-Year Service Requirement

17 Dec 2025Read article ↗