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2 articles

Off-Duty Soldier’s Rescue of Civilians Is True Military Ethos, Rules Armed Forces Tribunal

Court News

Off-Duty Soldier’s Rescue of Civilians Is True Military Ethos, Rules Armed Forces Tribunal

27 Jan 2026Read article ↗

Delhi High Court: Hypertension Cannot Be Dismissed as Lifestyle Disorder to Deny Disability Pension

Court News

Delhi High Court: Hypertension Cannot Be Dismissed as Lifestyle Disorder to Deny Disability Pension

24 Jan 2026Read article ↗