Court News
No Time Limit for Filing a Domestic Violence Case: Allahabad HC Rejects Husband’s Limitation Plea, Tells Courts to Decide DV Cases in 60 Days
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Court News
Husband’s Death Does Not End a Widow’s Right to Live in the Shared Household: Delhi HC Upholds Father-in-Law’s Possession Decree, but Only After Alternate Accommodation
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Court News
Karnataka HC: Jobless Husband Not Entitled to Maintenance from Earning Wife
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