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2 articles

Supreme Court Clarifies: Resignation Ends Pension Rights Under CCS Rules, Even After Long Service

Court News

Supreme Court Clarifies: Resignation Ends Pension Rights Under CCS Rules, Even After Long Service

17 Dec 2025Read article ↗

Supreme Court Confirms: Gratuity Must Be Paid to Employees Resigning After 5 Years of Service

Court News

Supreme Court Confirms: Gratuity Must Be Paid to Employees Resigning After 5 Years of Service

11 Dec 2025Read article ↗