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2 articles

DRT Orders Karur Vysya Bank Recovery of ₹99 Lakh from Defaulting Borrower

Court News

DRT Orders Karur Vysya Bank Recovery of ₹99 Lakh from Defaulting Borrower

9 Mar 2026Read article ↗

DRT Orders SBI Car Loan Defaulter to Repay with 11.25% Interest, Upholds Bank’s Right to Sell Hypothecated Vehicle

Court News

DRT Orders SBI Car Loan Defaulter to Repay with 11.25% Interest, Upholds Bank’s Right to Sell Hypothecated Vehicle

4 Mar 2026Read article ↗