Court News
Bombay High Court Restores Pilot’s Licence After 15-Year Battle
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6 articles
Court News
DGCA Introduces 48-Hour Free Cancellation Rule, Tightens Airline Refund Deadlines
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Court News
Supreme Court Flags Exploitative Airfare Surges During Festivals, Says It Will Intervene
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Court News
IndiGo Flight Chaos: Why Airlines Pay for Cancellations, Not Insurers
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Court News
Airfare Surge Under Scrutiny: Should India Cap Airline Ticket Prices?
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Court News
Supreme Court Plea Challenges Dynamic Airfare Pricing, Seeks 25 Kg Free Baggage Allowance for Passengers
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