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2 articles

Who Owns the Algorithm? Intellectual Property in the Age of AI

Court News

Who Owns the Algorithm? Intellectual Property in the Age of AI

9 Jun 2026Read article ↗

AI Sparks Patent Revolution in India: New Rules, Inventorship Limits, and Compliance Challenges

Court News

AI Sparks Patent Revolution in India: New Rules, Inventorship Limits, and Compliance Challenges

28 May 2026Read article ↗