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Customs LitigationClear topic ×

2 articles

Delhi High Court: Customs Orders Must Bear Officer’s Name and Designation, Staff Shortage No Excuse

Court News

Delhi High Court: Customs Orders Must Bear Officer’s Name and Designation, Staff Shortage No Excuse

20 Dec 2025Read article ↗

Bombay High Court Orders Customs to Refund Duty on Goods Never Cleared for Home Use

Court News

Bombay High Court Orders Customs to Refund Duty on Goods Never Cleared for Home Use

2 Dec 2025Read article ↗