Court News
Global Trade, Local Battles: How India’s Tax Laws Shape Cross-Border Business
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Customs Act 1962Clear topic ×
8 articles
Court News
Supreme Court Upholds Conviction in Foreign Watch Smuggling Case, Reduces Sentence to Time Already Served
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Supreme Court Rules Voluntary Confession Can Be Substantive Evidence Under Customs Act
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Indian Customs Seize Ship with 309 Containers of Walnuts Over Fake Origin Claims
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Bombay High Court Orders Release of Imported Walnuts, Says No Bank Guarantee Without Proof of Undervaluation
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Delhi High Court: Customs Orders Must Bear Officer’s Name and Designation, Staff Shortage No Excuse
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Court News
Delhi High Court: Customs Orders Must Bear Officer’s Name and Designation, Staff Shortage No Excuse
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Court News
Gujarat High Court Quashes ₹464 Crore Customs Notice on Palm Kernel Oil Imports
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