Court News
Who Pays Duty When Imported Goods Are Pilfered at the Docks? Supreme Court Upholds Mumbai Port Trust’s Appointment as Customs Custodian Under Section 45
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Court News
‘Training Wheels, Not the Pilot’s Seat’: Supreme Court Quashes ₹425-Crore Customs Penalty Built on AI-Hallucinated Case Law
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Court News
Gurugram 42,000 foreign liquor bottles Racket Bust Highlights India’s Strict Excise Laws
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Court News
Supreme Court Rules: Writ Jurisdiction Cannot Bypass Statutory Remedies
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