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Custody Disputes IndiaClear topic ×

2 articles

Allahabad High Court: Muslims Can Seek Minor Custody Under Guardians and Wards Act

Court News

Allahabad High Court: Muslims Can Seek Minor Custody Under Guardians and Wards Act

30 Mar 2026Read article ↗

Karnataka High Court Orders Trial Courts to Follow Calcutta HC Child Custody Guidelines Until State Rules Are Framed

Court News

Karnataka High Court Orders Trial Courts to Follow Calcutta HC Child Custody Guidelines Until State Rules Are Framed

22 Dec 2025Read article ↗