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Crypto Tax IndiaClear topic ×

3 articles

CBDT Expands Financial Assets Definition: Crypto & Digital Currency Must Be Declared in ITRs

Court News

CBDT Expands Financial Assets Definition: Crypto & Digital Currency Must Be Declared in ITRs

9 Mar 2026Read article ↗

How Cryptocurrency Exchanges in India Vet Customers and Operate Under Law

Court News

How Cryptocurrency Exchanges in India Vet Customers and Operate Under Law

18 Jan 2026Read article ↗

RBI says crypto is just code, not currency; investors warned of tax and legal consequences

Court News

RBI says crypto is just code, not currency; investors warned of tax and legal consequences

15 Dec 2025Read article ↗