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2 articles

Kerala High Court: Written Grounds of Arrest Mandatory, Phone Call to Relatives Not Enough

Court News

Kerala High Court: Written Grounds of Arrest Mandatory, Phone Call to Relatives Not Enough

4 Mar 2026Read article ↗

Gauhati High Court Rules: GST Officers Must Follow BNSS Arrest Procedures Despite Revenue Nature of GST Investigations

Court News

Gauhati High Court Rules: GST Officers Must Follow BNSS Arrest Procedures Despite Revenue Nature of GST Investigations

1 Jan 2026Read article ↗